Section 3(2)(g) in The West Bengal Cement Control Act, 1948

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State of West Bengal - Subsection

Section 3(2)(g) in The West Bengal Cement Control Act, 1948

(g)for requiring persons engaged in the production, supply or distribution of, or trade or commerce in, cement to maintain and produce for inspection such books, accounts and records relating to their business and to furnish such information relating thereto, as may be specified in the order; and

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State of West Bengal - Subsection

Section 3(2)(g) in The West Bengal Cement Control Act, 1948