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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(3) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(3)Any notice or order served on such agent including the authorized person of "Tree for Tapper" Licensee or servant shall be deemed to have been duly served on the Licensee himself.