Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Chattisgarh - Subsection

Section 84(1)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)if the another vehicle is in his possession, forward the certificate of registration of that vehicle, or