Supreme Court - Daily Orders
Sabina Sahdev vs Vidur Sahdev on 9 December, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.32 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 11260/2019
Diary No. 41715/2018
(Arising out of impugned final judgment and order dated 09-07-2018
in CRLMC No. 878/2018 passed by the High Court of Delhi at New
Delhi)
SABINA SAHDEV & ORS. Petitioner(s)
VERSUS
VIDUR SAHDEV Respondent(s)
Date : 09-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Ms. Shreya Singhal, Adv.
Mr. Prosenjeet Banerjee, Adv.
Ms. Nidhi Mohan Parashar, AOR
Mr. Pratyaksh Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.12.10 18:22:02 IST Reason: