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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(3) in Andhra Pradesh (Telangana Area) Public Societies Registration Act 1350F

(3)The order referred to in sub-section (1) shall contain the particulars of the constitution, authorities, property, rights and interests, liabilities, duties and obligations of the Society or Societies concerned.