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Himachal Pradesh High Court

Hp Non­Gazetted Judicial Employees ... vs Maneesh Garg & Ors on 23 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

HP Non­Gazetted Judicial Employees Welfare Association Vs. Maneesh Garg & ors.

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COPC No.566 of 2014 23.3.2022 Present: Mr. Ajay Thakur, Advocate, for the petitioner.

Mr. Vinod Thakur, Addl. A.G with Mr. Rajat Chauhan, Law Officer, for the respondents­State.

Mr. Rajat Chauhan, learned Law Officer prays for an adjournment on the ground that learned Advocate General is out of station. Granted as not opposed.

List on 6.4.2022.

(Tarlok Singh Chauhan) 23.3.2022 Judge (mamta) ::: Downloaded on - 24/03/2022 20:11:54 :::CIS