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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Greater Bengaluru City Corporation -

Section 12(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Government shall establish a zonal demarcation commission withrepresentation from the Corporation, Government and such eminent members ofthe public to recommend to the Government, as per such terms of reference, thedemarcation of zones and the basis thereof.