Section 10 in The Vegetable Oil Products Production and Availability (Regulation) Order 2011
10. Power to call for information and entry and carry out inspection in that regard.
- The Chief Director may enter and inspect or cause to enter and inspect any premises, any record relating to the production, supply, distribution, import and export of vegetable oil products including the purchase of raw materials used in their production vehicles or vessels and seize the stocks of vegetable oil products, in respect of which he has reason to believe that the value of actual production or sale are not commensurate with the returns and the data filed with the Directorate and every producer shall be bound to furnish all such information to the Chief Director.
