Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A(3)] [Section 31A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 31A(3)(i) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (i)together, hold more than ten percent of the total voting rights in the listed entity;