Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 13 in Tamil Nadu Fire Service Rules, 1990

13. Office Procedure.

- The Director of Fire Service shall follow the office procedure contemplated in the District Office Manual, the Tamil Nadu Treasury Codes, Tamil Nadu Financial Codes and Fundamental Rules and other administrative Manuals issued by the Government of Tamil Nadu, from time to time.