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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Rajasthan - Subsection

Section 3A(1)(b) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(b)send annually status report on the compliance with the rules by the occupiers to the Ministry of Environment and Forests through the Directorate General Factory Advice Service and Labour Institute and Ministry of Labour, Government of India;