Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in The Orissa Private Ferries Rules, 1954 18. The Tahsildar of the Revenue Department shall inspect the ferry boats periodically and at shorter intervals during the flood season and shall certify that the boats are in fit state to ply.
