Section 70(2) in Punjab Regional and Town Planning and Development Act, 1995
(2)Subject to the provisions of the rules made under this Act for regulating the form and contents of the [*] [Omitted 'Outline' by Punjab Act No. 30 of 2006, dated 27.10.2006.] Master Plan, any such plan shall include such maps and such descriptive matters as may be necessary to explain and illustrate the proposals in the [*] [Omitted 'Outline' by Punjab Act No. 30 of 2006, dated 27.10.2006.] Master Plan.
