Section 2(1)(iiib) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iiib) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(iiib)asset reconstruction company, whether acting as such or managing a trust created for the purpose of securitisation or asset reconstruction, as the case may be;]

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Union of India - Subsection

Section 2(1)(iiib) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002