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Delhi High Court - Orders

Pawan Reley vs Speaker Lok Sabha & Ors on 29 November, 2021

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 9354/2021
                                PAWAN RELEY                                        ..... Petitioner
                                                   Through:     Petitioner-in-person with Mr. Akshay
                                                                Lodhi, Advocate.

                                                   versus

                                SPEAKER LOK SABHA & ORS.               ..... Respondents
                                             Through: Mr. Rajshekhar Rao, Senior Advocate
                                                      with Ms. Mansi Sood and Mr. Areeb
                                                      Amanullah, Advocates for R1 & R3.

                                                   ORDER

% 29.11.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 28.02.2022.

By Order (COURT MASTER) NOVEMBER 29, 2021 NN Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:02.12.2021 11:04:44