Delhi High Court - Orders
Pawan Reley vs Speaker Lok Sabha & Ors on 29 November, 2021
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9354/2021
PAWAN RELEY ..... Petitioner
Through: Petitioner-in-person with Mr. Akshay
Lodhi, Advocate.
versus
SPEAKER LOK SABHA & ORS. ..... Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Ms. Mansi Sood and Mr. Areeb
Amanullah, Advocates for R1 & R3.
ORDER
% 29.11.2021 The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 28.02.2022.
By Order (COURT MASTER) NOVEMBER 29, 2021 NN Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:02.12.2021 11:04:44