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[Cites 0, Cited by 0] [Section 342] [Entire Act]

State of Bihar - Subsection

Section 342(iii) in Civil Court Rules of the High Court of Judicature at Patna

(iii)For copies, the same fee as for inspection, in addition to the copying charges, which shall be at the usual rate obtaining in the Civil Courts, and shall be levied in the same way as such charges are levied in the Civil Courts.