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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(2)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(a)If the application for admission to examination is withdrawn under any of the sub-rules of rule 22, the full amount paid shall be refunded to the candidate through Head of the institution after deducting 25% of such amount as process fees.