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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(4) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(4)The accounts of the professional institutions shall be audited every year to ensure that the financial management conforms to the broad frame work of these regulations and the guidelines issued by the Commission from time to time.