Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Mizoram - Subsection Section 5(2) in The Mizo District (Forest) Act, 1955 (2)Trade permit as prescribed in Appendix II shall be granted for timber, reserved or unreserved or other forest produce cut, collected or removed from the Council Forest for the purpose of trade.
