Jharkhand High Court
Dr. Suresh Chandra Jain vs Mecon Limited on 12 January, 2026
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.343 of 2022
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Dr. Suresh Chandra Jain, S/o Late ChhakkiLal Jain
.... Petitioner(s).
Versus
Mecon Limited, A Government of India Enterprises through its Chairman-cum-
Managing Director, Vivekanand Path, Doranda, P.O. and P.S. Doranda, District
Ranchi & Others
... Respondent(s)
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Samavesh Bhanj Deo, Advocate For the Respondent(s) : Mr. Amitabh, Advocate .........
17/ 12.01.2026: As prayed for by learned counsel for the petitioner, list this case in the next week.
(ANANDA SEN, J.) 12th January, 2026 R.S./