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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)If any elector has inadvertently dealt with the ballot paper or any of the other papers sent to him under Rule 27 in such a manner that they cannot conveniently be used, a second set of papers shall be issued to him after he has returned the spoiled papers and satisfied the Returning Officer of the inadvertence.