Bombay High Court
Lourdes Angela Dsouza E Rodrigues Thr. ... vs Shalini Hari Shet And 5 Ors on 3 October, 2025
1.SA 5 of 2023
IN THE HIGH COURT OF BOMBAY AT GOA
SECOND APPEAL NO.5 OF 2023
LOURDES ANGELA DSOUZA E RODRIGUES
THR. POA NEVES JOHN RODRIGUES ... APPELLANT
Versus
SHALINI HARI SHET AND 5 ORS ... RESPONDENTS
Adv. Iftikhar Agha, velencia Fernandes for the Petitioner, Adv.
Maurisa Aquina Monteiro for the Respondents.
CORAM:- VALMIKI MENEZES, J.
DATED :- 3rd October, 2025 P.C. :
Stand over to 06.11.2025 ( FOR REGISTRAR JUDICIAL ) Page 1 of 1 3rd October, 2025 ::: Uploaded on - 03/10/2025 ::: Downloaded on - 04/10/2025 01:54:46 :::