Section 225 in Rajasthan Panchayati Raj Rules, 1996
225. Over payments/wrong payments.
(1)Head of office is responsible for making prompts recovery of any overpayment made out of the fund even though made in good faith.(2)In case such payment has been made due to some fraud, F.I.R. shall also be lodged against such person at the Police Station for wrongfully defrauding and receiving the money.
