Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Calcutta High Court

C.W.T. Central-I Cal vs Maithan Minerals Industries on 28 March, 2014

Bench: Arun Mishra, Joymalya Bagchi

ORDER SHEET
                              ITP No.164 of 1998
                      IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction
                                ORIGINAL SIDE


                                                  C.W.T. CENTRAL-I CAL.
                                                                Versus
                                          MAITHAN MINERALS INDUSTRIES

     BEFORE:
     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 It appears that the petition has already been decided on 5.5.1999, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami