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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(k) in The Companies (Cost records and audit) Rules, 2014

(k)[ Records for transportation costs for exempted goods, taxable goods cleared for export shall be maintained separately.] [Substituted by Notification No. G.S.R. 792(E), dated 15.10.2019 (w.e.f. 30.6.2014).]