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State of West Bengal - Section

Section 7 in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008

7. Monthly Energy Balancing.

- On the basis of the above accounting daily report sheet is to be prepared by SLDC showing energy balancing of the State Grid and shall be submitted to the Commission each month in a consolidated weekly form for the weeks of the proceeding month (hereinafter referred to as reporting month). In case of any fractional week at the end of the reporting month the report of such week shall be submitted with the report of the subsequent month to the reporting month.