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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(e) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(e)[ where the manufacturer or any other person has significantly altered the approved design of the model or the circuit diagram:] [ Inserted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000).]