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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2)(g) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(g)communicate to the applicants by registered post with acknowledgement due, the decision of the Trustee Committee is respect of applications for admission or re-admission to the fund or claims to the benefit of the Fund ;