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Rajasthan High Court - Jodhpur

Baldev Ram vs Raj Hans Upadhyay on 9 April, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Writ Contempt No. 441/2019

                                   Baldev Ram
                                                                                                     ----Petitioner
                                                                      Versus
                                   Raj Hans Upadhyay
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Prakash R. Devasi.
                                   For Respondent(s)        :



                                                 HON'BLE MR. JUSTICE ARUN BHANSALI

Order 09/04/2019 Issue notice to the respondents to show-cause as to why proceedings for non-compliance of directions issued by this Court be not initiated against them, returnable on 25.4.2019.

List on 25.4.2019.

(ARUN BHANSALI),J 83-Sumit/-

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