Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(8) in The Gujarat University Act, 1949 (8)"Recognised institution" means an institution for research or specialized studies other than an affiliated college and recognized as such by the University;
