Supreme Court - Daily Orders
The Board Of Control For Cricket In India vs Cricket Association Of Bihar on 13 September, 2022
1
ITEM NO.21 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4235/2014
THE BOARD OF CONTROL FOR CRICKET IN INDIA Appellant(s)
VERSUS
CRICKET ASSOCIATION OF BIHAR & ORS. Respondent(s)
(WITH IA No. 78325/2020 - APPLICATION FOR PERMISSION, IA No.
100332/2022 - APPLICATION FOR PERMISSION, IA No. 93379/2020 -
APPLICATION FOR PERMISSION, IA No. 61895/2022 - APPLICATION FOR
TAKING ON RECORD, IA No. 8240/2019 - APPROPRIATE ORDERS/DIRECTIONS,
IA No. 117717/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
64922/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 161354/2019 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 131096/2018 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 7345/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 163883/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 112681/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 154021/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 110244/2017 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 130518/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 153826/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 55731/2017 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 123354/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 49930/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 138009/2018 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 146810/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 185737/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 119910/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 134679/2018 – CLARIFICATION/DIRECTION, IA
No. 141854/2019 – CLARIFICATION/DIRECTION, IA No. 183012/2019 –
CLARIFICATION/DIRECTION, IA No. 135608/2019 –
CLARIFICATION/DIRECTION, IA No. 156583/2019 –
CLARIFICATION/DIRECTION, IA No. 41508/2021 –
CLARIFICATION/DIRECTION, IA No. 120190/2018 –
CLARIFICATION/DIRECTION, IA No. 62051/2019 –
CLARIFICATION/DIRECTION, IA No. 170134/2018 –
CLARIFICATION/DIRECTION, IA No. 74323/2019 –
CLARIFICATION/DIRECTION, IA No. 121834/2021 –
CLARIFICATION/DIRECTION, IA No. 52295/2019 –
CLARIFICATION/DIRECTION, IA No. 65043/2019 –
CLARIFICATION/DIRECTION,
Signature Not Verified
IA No. 122683/2019 –
CLARIFICATION/DIRECTION,
Digitally signed by
CHETAN KUMAR
Date: 2022.09.13
IA No. 77403/2020 - EARLY HEARING
APPLICATION, IA No. 59064/2020 - EXEMPTION FROM FILING AFFIDAVIT,
17:20:22 IST
Reason:
IA No. 59055/2020 - EXEMPTION FROM FILING AFFIDAVIT, IA No.
163852/2021 - EXEMPTION FROM FILING O.T., IA No. 115111/2020 -
EXEMPTION FROM FILING O.T., IA No. 160010/2018 - EXEMPTION FROM
FILING O.T., IA No. 43/2017 - EXTENSION OF TIME, IA No. 45/2017 -
2
EXTENSION OF TIME, IA No. 31339/2017 - I/A FOR MODIFICATION, IA No.
47253/2017 - INTERVENTION APPLICATION, IA No. 119895/2021 -
INTERVENTION APPLICATION, IA No. 8235/2019 - INTERVENTION
APPLICATION, IA No. 141846/2019 - INTERVENTION APPLICATION, IA No.
51/2017 - INTERVENTION APPLICATION, IA No. 121303/2017 -
INTERVENTION APPLICATION, IA No. 114725/2019 - INTERVENTION
APPLICATION, IA No. 135606/2019 - INTERVENTION APPLICATION, IA No.
127550/2020 - INTERVENTION APPLICATION, IA No. 112680/2022 -
INTERVENTION APPLICATION, IA No. 154018/2019 - INTERVENTION
APPLICATION, IA No. 163851/2021 - INTERVENTION APPLICATION, IA No.
36/2017 - INTERVENTION APPLICATION, IA No. 110240/2017 -
INTERVENTION APPLICATION, IA No. 74320/2019 - INTERVENTION
APPLICATION, IA No. 130124/2019 - INTERVENTION APPLICATION, IA No.
47/2017 - INTERVENTION APPLICATION, IA No. 121828/2021 -
INTERVENTION APPLICATION, IA No. 81233/2018 –
INTERVENTION/IMPLEADMENT, IA No. 65003/2019 –
INTERVENTION/IMPLEADMENT, IA No. 134678/2018 –
INTERVENTION/IMPLEADMENT, IA No. 117713/2019 –
INTERVENTION/IMPLEADMENT, IA No. 64918/2019 –
INTERVENTION/IMPLEADMENT, IA No. 116989/2019 –
INTERVENTION/IMPLEADMENT, IA No. 7343/2019 –
INTERVENTION/IMPLEADMENT, IA No. 59061/2020 –
INTERVENTION/IMPLEADMENT, IA No. 108130/2018 –
INTERVENTION/IMPLEADMENT, IA No. 62048/2019 –
INTERVENTION/IMPLEADMENT, IA No. 109694/2022 –
INTERVENTION/IMPLEADMENT, IA No. 170132/2018 –
INTERVENTION/IMPLEADMENT, IA No. 105962/2018 –
INTERVENTION/IMPLEADMENT, IA No. 72928/2019 –
INTERVENTION/IMPLEADMENT, IA No. 153825/2019 –
INTERVENTION/IMPLEADMENT, IA No. 52054/2019 –
INTERVENTION/IMPLEADMENT, IA No. 97656/2022 –
INTERVENTION/IMPLEADMENT, IA No. 59052/2020 – MODIFICATION, IA No.
31454/2018 - MODIFICATION OF COURT ORDER, IA No. 61639/2021 -
MODIFICATION OF COURT ORDER, IA No. 40/2017 - MODIFICATION OF COURT
ORDER, IA No. 43521/2022 - PERMISSION TO APPEAR AND ARGUE IN
PERSON, IA No. 97658/2022 - PERMISSION TO APPEAR AND ARGUE IN
PERSON, IA No. 81234/2018 - PERMISSION TO APPEAR AND ARGUE IN
PERSON, IA No. 53616/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 39/2017 - RECALLING THE COURTS
ORDER, IA No. 105965/2018 - RECALLING THE COURTS ORDER, IA No.
48254/2017 - SEEKING DISCHARGE FROM COURT APPOINTED COMMITTEE, IA
No. 103291/2020 - WITHDRAWAL OF CASE / APPLICATION, IA No.
103289/2020 - WITHDRAWAL OF CASE / APPLICATION)
Date : 13-09-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE HIMA KOHLI
Mr. Maninder Singh, Sr. Adv. (A.C.)
Ms. Aishwarya Bhati, ASG
Mr. Sridhar Potaraju, Advocate
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Mr. Gaurav Sharma, Adv.
Mr. Saurabh Chadha, Adv.
Mr. Tejveer Bhatia, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Manmeet Kaur Sareen, Adv.
Ms. Mitushi Goyal, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Sindoora VNL, Adv.
Mr. Vikas Shukla, Adv.
Ms. Shiwani Tushir, Adv.
Mr. Rajat Srivastava, Adv.
For Appellant(s) Mr. Tushar Mehta, SG
Mr. Harish N. Salve, Sr. Adv.
Ms. Bina Madhavan, Adv.
Mr. S. Uday Kumar Sagar, Adv.
Mr. Abhinav Mukherjee, Adv.
Mr. Akanksha Mehra, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Lakshay Saini, Adv.
M/S. Lawyer S Knit & Co, AOR
Mr. Senthil Jagadeesan, AOR
Mr. Abhishek Singh, AOR
Mr. Nirnimesh Dube, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Mr. R. Balasubramanian, Sr. Adv.
Mr. Kanu Agarwal, Adv.
Ms. Swati Ghildiyal, Adv.
Ms. Sujatha Bagadhi, Adv.
Mr. Arvind Kumar Sharma, AOR
Dr. Abhishek Atrey, AOR
Ms. Ambika Atrey, Adv.
Mr. Akash Giri, Adv.
Mr. Anupam Lal Das, Sr. Adv.
Ms. Manju Sharma, AOR
Mr. Anish R. Shah, AOR
Mr. P. Narasimhan, AOR
Mr. V. K. Biju, AOR
Ms. Swathi H. Prasad, Adv.
Ms. Ria Sachthey, Adv.
Mr. Chetanya Singh, Adv.
Mr. Amlendu Kumar Akhilesh Kumar Jha, Adv.
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Mr. Abhay Pratap Singh, Adv.
Dr. Ranjeet Bharti, Adv.
Ms. Rubina Jawed, Adv.
Ms. Celeste Agarwal, Adv.
Ms. Akansha Agarwal, Adv.
Mr. Mohan Babu Agarwal, Adv.
Mr. Rameshwar Pd. Goyal, AOR
Mr. Mukesh Kumar Maroria, AOR
Mrs. Bina Gupta, AOR
Mr. E. C. Agrawala, AOR
Mr. R. Chandrachud, AOR
Mr. Sarvesh Singh, AOR
Mr. Chirag M. Shroff, AOR
Mr. Azim H. Laskar, Adv.
Mr. Bikas Kar Gupta, Adv.
Mr. Chandra Bhushan Prasad, AOR
Respondent-in-person
Mr. Amol Chitale, Adv.
Mrs. Pragya Baghel, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Amol Chitale, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Ritesh Kumar Chowdhary, AOR
Mr. Praveen Swarup, AOR
Mr. Santosh Kumar - I, AOR
Ms. Liz Mathew, AOR
Ms. Sonali Jain, Adv.
Ms. Vasudha Jain, Adv.
Mr. Raghavendra S. Srivatsa, AOR
Mr. Balaji Srinivasan, AOR
Ms. Rashmi Singh, AOR
Mr. Venkita Subramoniam T.r, AOR
Mr. Gagan Gupta, AOR
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Mr. Ravindra Kumar, Sr. Adv.
Mr. Santosh Mishra, AOR
Mr. K. K. Mohan, AOR
Mr. Shree Pal Singh, AOR
Mr. Sanveer Mehlwal, Adv.
Ms. Geetanjali Mehlwal, Adv.
Mr. Mohit Yadav, Adv.
Ms. Kamakshi S. Mehlwal, AOR
Mr. Arjun Garg, AOR
Ms. Sonia Mathur, AOR
Mr. Snehasish Mukherjee, AOR
Mr. Rajat Mittal, AOR
Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv
Mr. Abhiyudaya Vats, Adv
Mr. Raj Bahadur Yadav, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Nar Hari Singh, AOR
Mr. Hemant P., Adv.
Mr. Rahul Verma, Adv.
Mr. Udayaditya Banerjee, AOR
Ms. Nidhi Agarwal, Adv.
Mr. Pushpinder Singh Sondhi, Adv
Mr. Sanjay Kumar. Singh, Adv
Mr. Anand Prakash, Adv
Mr. Neeraj Kumar Sharma, AOR
Ms. Charu Ambwani, AOR
Mr. Neeraj Shekhar, AOR
Ms. Purnima Krishna, AOR
Mr. Mohammad Wasim, Adv.
Mr. Aditya Ranjan, AOR
Mr. Samir Ali Khan, AOR
Mr. Abhay S. Khandeparkar, Adv.
Mr. Vikas Warerkar, Adv.
Mr. Saurabh Jain, Adv.
Mr. Kaushik Poddar, AOR
Mr. Pashupathi Nath Razdan, AOR
Mr. Mirza Kayesh Begg, Adv.
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Mr. Shaddab Anwar, Adv.
Mr. Prakhar Srivastav, Adv.
Mr. Astik Gupta, Adv.
Ms. Ayushi Mittal, Adv.
Mr. Vipul Abhishek, Adv.
Mr. Shekhar G. Devasa, Adv.
Mr. Prashanth R. Dixit, Adv.
Mr. Manish Tiwari, Adv.
Ms. Thashmitha KM., Adv.
M/S. Devasa & Co., AOR
Mr. K. Krishna Kumar, AOR
Mr. Jayant Mohan, AOR
Mr. Gaichangpou Gangmei, AOR
Mr. Sridhar Potaraju, AOR
Mr. Sandeep Devashish Das, AOR
Mr. Deeptakirti Verma, AOR
Ms. Anushree Prashit Kapadia, AOR
Mr. Divyank Dutt Dwivedi, Adv.
Mr. Ravi Singh Chhikara, Adv.
Mr. Divyank Dutt Dwivedi, Adv.
Mr. Ravi Singh Chhikara, Adv.
Mr. Kaustubh Shukla, AOR
Mr. Tarun Gupta, AOR
Mr. Arjun Singh Bhati, AOR
Mr. Kabir Hathi, Adv.
Ms. Jesal Wahi, AOR
Mr. Ankolekar Gurudatta, AOR
Mr. Sahil Tagotra, AOR
Mr. Abhishek Pandey, Adv.
Mr. Abhivyakti Banerjee, Adv.
Mr. Anshuman Ashok, AOR
Mr. Ashok Panigrahi, AOR
Mr. Saurabh Trivedi AOR
Ms. Rachna Gandhi Adv.
Mr. Shashank Shekhar, Adv.
Mr. Ronak Baid, Adv.
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Mr. Chander Shekhar Ashri, AOR
Ms. Uttara Babbar, AOR
Mr. Akhilesh Kumar Pandey, AOR
Ms. Shalini Chandra, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Ms. Sneha Kalita, AOR
Ms. Ruchi Kohli, AOR
Mr. Gaurav Sharma, AOR
Mr. Rauf Rahim, AOR
Mr. Aditya Verma, AOR
Mr. M. P. Devanath, AOR
Mr. P. V. Yogeswaran, AOR
Mr. Rabin Majumder, AOR
Mr. Satya Sabharwal, Adv.
Mr. Shamik Sanjanwala, Adv.
Mr. Jayant K. Mehta, Sr. Adv.
Mr. Sukat Vikram, AOR
Mr. Rajesh,Adv.
Mr. Siddharth Dave, Sr. Adv.
Mr. Sadapurna Mukherjee, Adv.
Mr. D.N. Goburdhun, Sr. Adv.
Mr. Aakarsh Kamra, Adv.
Mr. Balendu S., Adv.
Mr. Gauri Goburdhun, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Arguments heard in part.
2 List the appeal tomorrow (14 September 2022) as part-heard matter on the top
of the board.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR
