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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in Textiles (Consumer Protection) Regulation, 1988

(b)When spun from one fibre, the words "Cotton Yam" "Polyster spun Yarn", "Viscose Spun Yarn" etc. and in case of woollen yarn, "Woollen Worsted Yarn", "Woollen semi worsted yarn", "Woollen Shoddy Yarn", "Woollen Hand Knitting Yarn" etc.' as the case may be.