Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(ii) in The Orissa Kendu Leaves Manual, 1973 (ii)He shall issue suitable instruction to the Conservator and Deputy Conservators of Kendu Leaf as and when necessary to remove bottlenecks and ensure smooth implementation of the scheme.
