Section 9 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996
9. Presiding member of the meeting.
- Every meeting of the Parishad except that convened under Section 39 shall be presided over by the President and in his absence, by the Vice-President and in the absence of both the President and the Vice-President by a member having right to vote chosen by the Members present at the meeting.
