Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Karnataka - Subsection Section 88(7) in Karnataka Agricultural Produce Marketing Act 1966 (7)The market committee may make bye-laws to carry out the purposes of sub-sections (1) (2) (3) (4) and (5).
