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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(4)(c) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(c)collection of applications and arrangements in consultation with the sanctioning authorities for sanction of loans and execution of agreements/bonds on specific dates for whole villages; and