Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(1) in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011 (1)The provisions of sub-section (6) of section 6, section 8 and sub-sections (2) to (7) of section 10 shall, mutatis mutandis, apply to the Revision Committee.
