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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(5)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)The Child Welfare Committee shall make a release order declaring the child legally free for adoption within the period of six weeks from the date of application in the case of children below the age of two years and three months in the case of children above that age;