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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2) in Telangana Prevention of Begging Act, 1977

(2)Any person who is found begging in a public place shall be liable to be punished under section 27 or dealt with in the manner provided in Chapter-III.Chapter-III Arrest Of Beggars And The Procedure For Committing Them To Certified Institutions, Etc.