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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in Veterinary Council of India (Registration) Regulations, 1992

(b)an affidavit regarding such alteration of name affirmed and authenticated before a Judicial Magistrate of the First Class or Metropolitan Magistrate in original, alongwith two attested copies thereof.