Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(i) in The Tamil Nadu Coinage (Alteration of References) Act, 1960 (i)for the words "Eight annas" and "Twelve annas" wherever they occur,, the words "Fifty naye paise" and "Seventy-five naye paise" shall respectively be substituted;
