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Union of India - Section

Section 1 in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

1. Short title, commencement and application.

(1)These rules may be called the Merchant Shipping (Tonnage Measurement of Ships) Rules, 1960.
(2)They shall come into force on the 1st January, 1961.
(3)They shall apply to sea-going ships which exceed 15 tons net and which are fitted with mechanical means of population.