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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in The Punjab Land Revenue (Special Assessments) Rules, 1958

(1)In calculating the net letting value of a representative site, regard shall be had to the following factors :-
(a)the present annual rent of the site;
(b)the nature of the use to which the site has been put;
(c)the capital investment on buildings, machinery, or other structures on the site.