Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4th in The Copyright Act, 1957 4th. June, 1957 An Act to amend and consolidate the law relating to copyright.BE it enacted by Parliament in the Eighth Year of the Republic of India as follows:—
