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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)Where a curtain is used to cover a doorway, it shall be so hung as to be easily pulled aside and the bottom edge of the curtain shall not be less than [7.5 centimetres] [Substituted by G O. Ms. No. 2612, Home, dated the 4th October 1973.] above the level of the floor.