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[Cites 0, Cited by 15] [Section 2(24)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(24)(viii) in The Income Tax Act, 1961

(viii)[Omitted by the Finance Act, 1988, w.e.f. 1-4-1988. Original sub-clause (viii) was inserted by the Finance Act, 1964, w.e.f. 1-4-1964;]