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Madras High Court

R.Vaishnavi vs / on 13 August, 2019

Author: G.Jayachandran

Bench: G.Jayachandran

                                                                            W.P.No.22712 of 2019




                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              Dated : 13.08.2019

                                                    CORAM:

                            THE HONOURABLE DR. JUSTICE G.JAYACHANDRAN

                                        Writ Petition No.22712 of 2019
                                                      and
                                      W.M.P.Nos.22712 and 22220 of 2019

                      1.R.Vaishnavi
                      2.S.R.Yuvasri
                      3.S.Mohanram                                    .. Petitioners

                                                    /versus/

                      The Convenor,
                      Centralised Admission Committee(CENTAC),
                      Government of Puducherry,
                      Pondicherry Engineering College Campus,
                      Puducherry.                                     .. Respondent


                               Writ Petition filed under Article 226 of the Constitution of
                      India praying to issue a Writ of Mandamus directing the respondent
                      herein to consider their representation dated 25.07.2019 given to
                      the respondent for considering their candidature in the MOP-UP
                      counseling for the MBBS course for the academic year 2019-2020,
                      within a time frame to be fixed by the Court.
                                        For Petitioners    :Mr.R.Krishnamoorthy, Sr.C
                                                            for M/s Muthukumarasamy
                                        For Respondent     :Mr.Gandhi Rajan, GP(Pondy)
                                                           --------




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                                                                         W.P.No.22712 of 2019



                                                       ORDER

The petitioners appeared in NEET examination for the year 2018 and they were admitted in the Pondicherry Institute of Medical Science. Since their names were not sponsored by CENTAC the Medical Council of India cancelled their admission. The petitioners herein gave a representation dated 25.07.2019 to the respondents to permit them to participate in the mop-up counseling for the academic year 2019-2020.

2. In the counter, the respondent has stated that the petitioners being qualified in the NEET examination for the year 2018 and having registered their names in CENTAC, they may participate in the 2019-2020 mop-up counseling, if there is any vacancy. In such case, the petitioners will be considered along with the other eligible candidates on merits. The respondent also states that the petitioners have been already informed about their entitlement to participate in the CENTAC and compete with other eligible candidates on merits.

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3. Recording the same, the writ petition is disposed of with a direction to the respondent to consider the petitioners' candidatures in the mop-up counseling, as per the merit. No costs. Consequently, connected Miscellaneous Petitions are closed.

13.08.2019 Index:yes/no Speaking order/non speaking order. ari To The Convenor, Centralised Admission Committee(CENTAC), Government of Puducherry, Pondicherry Engineering College Campus, Puducherry.

3/4 http://www.judis.nic.in W.P.No.22712 of 2019 Dr.G.JAYACHANDRAN,J.

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