Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] Union of India - Subsection Section 2(k) in The Indian Post Office Act, 1898 (k)the expression "Post Office" means the department, [established for the purpose of carrying the provisions of this Act into effect and] [ Inserted by Act 14 of 1914, Section 3.] presided over by the Director General;
