Punjab-Haryana High Court
Shri Mata Mansa Devi Shrine Board vs Arjun Singh And Another on 25 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 286 of 2007 (O&M)
Shri Mata Mansa Devi Shrine Board, Haryana, Panchkula
...appellant
Versus
Arjun Singh and another ...respondents.
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Deepak Balyan, Advocate for the appellant.
Mr. Hawa Singh Hooda, AG, Haryana with Mr. Lokesh Sinhal, Addl.A.G., Haryana.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order of even date passed in RFA No. 3008 of 2008 titled Smt. Poonam versus State of Haryana and another.
(RAJESH BINDAL) 25.2.2009 JUDGE rts