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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(6)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iv)abatement of and control over the noise arising out of mining and processing operations for minor minerals so as to keep the same within the permissible limits;